Calcutta High Court (Appellete Side)
M/S. Brc Construction Company Private ... vs Union Of India & Ors on 18 June, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
1
03 18.06.18. M.A.T. 1924 of 2017
ab With
(CAN 10590 of 2017)
M/s. BRC Construction Company Private Limited & Anr.
Vs
Union of India & Ors.
With
M.A.T. 1934 of 2017
With
(CAN 10688 of 2017)
M/s. Srijan Tie-up (P) Ltd. & Anr. Vs. Union of India & Ors
With
M.A.T. 1953 of 2017
With
(CAN 10764 of 2017)
M/s. Macro Entertainment (P) Ltd. & Anr.
Vs
Union of India & Ors.
Mr. Shaktinath Mukherjee (Sr. Advocate)
Mr. Joydip Kar
Mr. Soumya Das Gupta
Mr. Rajesh Dutta
Ms. Rakhi Shroff
... For the Appellants.
Mr. Animesh Kanti Ghoshal (Sr. Advocate)
Mr. Siddhartha Lahiri
... For the Respondents.
These matters have taken up on being mentioned by Mr. Ghoshal, learned Senior Counsel appearing for the Revenue. On joint submission, hearing of these appeals shall stand adjourned till 6th July, 2018. On that date, these matters shall be listed under the heading "To Be Mentioned".
(Aniruddha Bose, J.) (Amitabha Chatterjee, J.) 2