Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] Union of India - Subsection Section 136(2) in The Oil Mines Regulations, 2017 (2)The owner, agent or manager of the mine shall, within three days of the receipt of intimation under sub-regulation (1), display the contents thereof on the notice board of the mine for a period of at least fifteen days.
