Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 13 in Tamil Nadu Impartible Estates Act, 1904 13. [ Power to declare maintenance to be a charge. [Added by section 4 of the Tamil Nadu Act XII of 1934.] - The award of maintenance under section 9 may be declared a charge upon any portion of an impartible estate or the income thereof.]
