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[Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(2)(i) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(i)the quantity of seeds or other propagating material including parental line seeds to be deposited by a breeder to be specified under sub-section (1) of section 27;