Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] United Province - Section Section 2nd in The Moorshedabad Act, 1891 2nd. -The income of the immoveable properties mentioned and specified in the said 1st and 2nd Schedules to these presents.
