Bombay High Court
The Chief Officer Raver Municipal ... vs The S.L.A.O. Reservation O. 59, Jalgaon ... on 7 August, 2024
(1) DTP.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : S. G. CHAPALGAONKAR, J.
DATED : 07th AUGUST, 2024.
P.C.:-
1. Due to paucity of time, the following matters are adjourned to the dates and category mentioned against them.
2. Interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters Date 962 WRIT PETITION NO. 577 OF 2024 WITH WRIT PETITION NO. 587 19.09.2024
OF 2024 WITH CIVIL APPLICATION NO. 6334 OF 2024 IN WP/577/2024 963 WRIT PETITION NO. 862 OF 2024 964 WRIT PETITION NO. 971 OF 2024 WITH WRIT PETITION NO.
1024 OF 2024 965 WRIT PETITION NO. 4449 OF 2024 972 FIRST APPEAL NO. 250 OF 2021 23.09.2024 973 FIRST APPEAL NO. 673 OF 2021 WITH CIVIL APPLICATION NO. 3169 OF 2023 IN FA/673/2021 WITH CIVIL APPLICATION NO. 4605 OF 2021 IN FA/673/2021 974 FIRST APPEAL NO. 1903 OF 2021 975 FIRST APPEAL NO. 2775 OF 2021 976 FIRST APPEAL NO. 229 OF 2022 977 FIRST APPEAL NO. 1443 OF 2022 978 CIVIL APPLICATION NO. 3060 OF 2024 IN FAST/3650/2024 WITH 30.09.2024 CIVIL APPLICATION NO. 3061 OF 2024 IN FAST/3650/2024 979 CIVIL APPLICATION NO. 3063 OF 2024 IN FAST/3870/2024 WITH CIVIL APPLICATION NO. 3064 OF 2024 IN FAST/3870/2024 980 CIVIL APPLICATION NO. 3165 OF 2024 IN FAST/4106/2024 WITH CIVIL APPLICATION NO. 3166 OF 2024 IN FAST/4106/2024 981 CIVIL APPLICATION NO. 7861 OF 2024 IN FAST/16134/2024 WITH CIVIL APPLICATION NO. 7862 OF 2024 IN FAST/16134/2024 982 CIVIL APPLICATION NO. 7863 OF 2024 IN FAST/15574/2024 WITH CIVIL APPLICATION NO. 7864 OF 2024 IN FAST/15574/2024 983 CIVIL APPLICATION NO. 7898 OF 2024 IN FAST/16935/2024 WITH CIVIL APPLICATION NO. 7899 OF 2024 IN FAST/16935/2024 984 CIVIL APPLICATION NO. 7900 OF 2024 IN FAST/16938/2024 WITH CIVIL APPLICATION NO. 7901 OF 2024 IN FAST/16938/2024 (2) DTP.odt 985 CIVIL APPLICATION NO. 7903 OF 2024 IN FAST/11820/2024 WITH CIVIL APPLICATION NO. 7904 OF 2024 IN FAST/11820/2024 986 CIVIL APPLICATION NO. 52 OF 2024 IN FAST/18349/2023 WITH 23.08.2024 CIVIL APPLICATION NO. 7827 OF 2023 IN FAST/18349/2023 WITH CIVIL APPLICATION NO. 7828 OF 2023 IN FAST/18349/2023 987 CIVIL APPLICATION NO. 4464 OF 2024 IN FAST/38728/2023 WITH CIVIL APPLICATION NO. 614 OF 2024 IN FAST/38728/2023 WITH CIVIL APPLICATION NO. 615 OF 2024 IN FAST/38728/2023 988 CIVIL APPLICATION NO. 7967 OF 2024 IN FA/2381/2023 WITH CIVIL APPLICATION NO. 7690 OF 2023 IN FA/2381/2023 989 CIVIL APPLICATION NO. 7968 OF 2024 IN FA/3560/2023 990 FIRST APPEAL NO. 435 OF 2021 WITH CIVIL APPLICATION NO. 01.10.2024 3983 OF 2021 IN FA/435/2021 991 FIRST APPEAL NO. 439 OF 2021 WITH CIVIL APPLICATION NO. 4023 OF 2021 IN FA/439/2021 992 FIRST APPEAL NO. 442 OF 2021 WITH CIVIL APPLICATION NO. 4025 OF 2021 IN FA/442/2021 993 FIRST APPEAL NO. 740 OF 2022 994 FIRST APPEAL NO. 2878 OF 2023 995 FIRST APPEAL NO. 4364 OF 2023 996 CIVIL APPLICATION NO. 11655 OF 2021 IN FAST/26890/2021 WITH CIVIL APPLICATION NO. 11653 OF 2021 IN FAST/26890/2021 WITH CIVIL APPLICATION NO. 11654 OF 2021 IN FAST/26890/2021 997 CIVIL APPLICATION NO. 2499 OF 2023 IN FAST/2683/2023 998 CIVIL APPLICATION NO. 3302 OF 2023 IN FAST/5796/2023 999 CIVIL APPLICATION NO. 6270 OF 2023 IN FAST/7485/2023 1000 CIVIL APPLICATION NO. 12408 OF 2023 IN FAST/27678/2023 1001 CIVIL APPLICATION NO. 12409 OF 2023 IN FAST/27741/2023 1002 CIVIL APPLICATION NO. 12410 OF 2023 IN FAST/27695/2023 1003 CIVIL APPLICATION NO. 12411 OF 2023 IN FAST/27688/2023 1004 CIVIL APPLICATION NO. 7770 OF 2024 IN X-OBJST/12461/2024 WITH CIVIL APPLICATION NO. 7782 OF 2024 IN X-OBJST/12458/2024 1005 CIVIL APPLICATION NO. 7771 OF 2024 IN X-OBJST/12464/2024 1006 CIVIL APPLICATION NO. 7772 OF 2024 IN X-OBJST/12450/2024 WITH CIVIL APPLICATION NO. 7780 OF 2024 IN X-OBJST/12453/2024 WITH CIVIL APPLICATION NO. 7775 OF 2024 IN X-OBJST/12455/2024 1007 CIVIL APPLICATION NO. 7778 OF 2024 IN X-OBJ/142/2024 WITH CIVIL APPLICATION NO. 7776 OF 2024 IN X-OBJST/12466/2024 WITH X-OBJECTION NO. 142 OF 2024 IN FA/2351/2021 1008 CIVIL APPLICATION NO. 7779 OF 2024 IN X-OBJ/144/2024 WITH X-OBJECTION NO. 144 OF 2024 IN FA/4522/2023 WITH X-OBJECTION NO. 143 OF 2024 IN FA/4523/2023 WITHCIVIL APPLICATION NO. 7777 OF 2024 IN X-OBJ/143/2024 1009 WRIT PETITION NO. 203 OF 2012 WITH CIVIL APPLICATION 23.09.2024 (3) DTP.odt NO. 2179 OF 2021 IN WP/203/2012 WITH CIVIL APPLICATION NO. 2180 OF 2021 IN WP/1563/2008 WITH CIVIL APPLICATION NO. 7473 OF 2020 IN WP/203/2012 WITH WRIT PETITION NO. 1563 OF 2008 WITH WRIT PETITION NO. 783 OF 2012 1010 WRIT PETITION NO. 9663 OF 2014 WITH WRIT PETITION NO. 6887 OF 2014 1011 WRIT PETITION NO. 7469 OF 2016 1012 WRIT PETITION NO. 9470 OF 2016 1013 WRIT PETITION NO. 9197 OF 2017 WITH CIVIL APPLICATION NO. 12993 OF 2017 IN WP/9197/2017 1014 WRIT PETITION NO. 1334 OF 2018 1015 WRIT PETITION NO. 5967 OF 2019 1016 WRIT PETITION NO. 7315 OF 2019 WITH CIVIL APPLICATION NO. 3181 OF 2023 IN WP/7315/2019 1017 WRIT PETITION NO. 15411 OF 2019 1018 WRIT PETITION NO. 4401 OF 2021 1019 WRIT PETITION NO. 9243 OF 2021 WITH CIVIL APPLICATION 24.09.2024 NO. 9329 OF 2021 IN WP/9243/2021 1020 WRIT PETITION NO. 13493 OF 2021 1021 WRIT PETITION NO. 14901 OF 2021 1022 WRIT PETITION NO. 1141 OF 2022 1023 WRIT PETITION NO. 3545 OF 2022 1024 WRIT PETITION NO. 4550 OF 2022 WITH WRIT PETITION NO. 4551 OF 2022 WITH WRIT PETITION NO. 4552 OF 2022 1025 WRIT PETITION NO. 5730 OF 2022 1026 WRIT PETITION NO. 6011 OF 2022 1027 WRIT PETITION NO. 6082 OF 2022 1028 WRIT PETITION NO. 11545 OF 2022 1029 WRIT PETITION NO. 11563 OF 2022 25.09.2024 1030 WRIT PETITION NO. 1208 OF 2023 1031 WRIT PETITION NO. 3963 OF 2023 WITH WRIT PETITION NO. 3987 OF 2023 1032 WRIT PETITION NO. 5169 OF 2023 1033 WRIT PETITION NO. 7955 OF 2023 1034 WRIT PETITION NO. 10814 OF 2023 1036 WRIT PETITION NO. 13946 OF 2023 26.09.2024 1037 WRIT PETITION NO. 738 OF 2024 1038 WRIT PETITION NO. 969 OF 2024 1039 WRIT PETITION NO. 1138 OF 2024 (4) DTP.odt 1040 WRIT PETITION NO. 1443 OF 2024 1041 WRIT PETITION NO. 1921 OF 2024 1043 WRIT PETITION NO. 2672 OF 2024 1044 WRIT PETITION NO. 2686 OF 2024 1047 WRIT PETITION NO. 3415 OF 2024 27.09.2024 1048 WRIT PETITION NO. 4164 OF 2024 1049 WRIT PETITION NO. 4464 OF 2024 1050 WRIT PETITION NO. 5522 OF 2024 1051 WRIT PETITION NO. 5776 OF 2024 1052 WRIT PETITION NO. 6196 OF 2024 1053 WRIT PETITION NO. 6213 OF 2024 1054 WRIT PETITION NO. 6227 OF 2024 1055 WRIT PETITION NO. 6467 OF 2024 1056 WRIT PETITION NO. 7071 OF 2024 1057 CONT. PETITION NO. 438 OF 2017 IN WP/4061/1995 1058 FIRST APPEAL NO. 2594 OF 2021 WITH FIRST APPEAL NO. 2593 30.09.2024 OF 2021 WITH FIRST APPEAL NO. 2595 OF 2021 WITH CIVIL APPLICATION NO. 12830 OF 2023 IN FA/2595/2021 WITH CIVIL APPLICATION NO. 12832 OF 2023 IN FA/2593/2021 WITH CIVIL APPLICATION NO. 12828 OF 2023 IN FA/2594/2021 1059 FIRST APPEAL NO. 2464 OF 2023 1060 FIRST APPEAL NO. 223 OF 2024 WITH CIVIL APPLICATION NO. 2538 OF 2023 IN FA/223/2024 1061 FIRST APPEAL NO. 341 OF 2024 1062 FIRST APPEAL NO. 1228 OF 2024 1063 WRIT PETITION NO. 1152 OF 2003 04.10.2024 1064 WRIT PETITION NO. 4648 OF 2007 (S. G. CHAPALGAONKAR) JUDGE Devendra/July-2024