Delhi High Court - Orders
Gujarat Co-Operative Milk Marketing ... vs State Of Nct Delhi on 2 May, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~118 to 127
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 49/2021 & CM APPL. 5593/2020
GUJARAT CO-OPERATIVE MILK MARKETING
FEDERATION ..... Appellant
Through: Mr. Jamal Anand & Mr. Elvin
Joshy, Advs.
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya s. Jadhav, Advs.
+ RSA 51/2021 & CM APPL. 9563/2020
GUJARAT COOPERATIVE MILK MARKETING
FEDERATION ..... Appellant
Through: Mr. Jamal Anand & Mr. Elvin
Joshy, Advs.
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya s. Jadhav, Advs.
Mr. J.K. Jain, Adv.
+ RSA 52/2021 & CM APPL. 9686/2020
MEHSANA DISTRICT CO-OPERATIVE MILK
PRODUCERS UNION LTD. ..... Appellant
Through: Mr. Jamal Anand & Mr. Elvin
Joshy, Advs.
versus
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:06.05.2022 RSA 49/2021 & other connected matters Page 1 of 4
15:14:33
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya s. Jadhav, Advs.
+ RSA 54/2021 & CM APPL. 9721/2020
GUJARAT COOPERATIVE MILK MARKETING
FEDERATION ..... Appellant
Through: Mr. Jamal Anand & Mr. Elvin
Joshy, Advs.
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya s. Jadhav, Advs.
+ RSA 43/2021 & CM APPL. 5666/2020
ARVIND KUMAR SINGH AND ANR. ..... Appellants
Through: Mr. Jamal Anand & Mr. Elvin
Joshy, Advs.
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil), GNCTD with
Mr.Arun Panwar, Mr. Siddharth Krishna
Dwivedi and Ms. Aditya s. Jadhav, Advs.
+ RSA 44/2021 & CM APPL. 5733/2020
ARVIND KUMAR SINGH AND ANR. ..... Appellants
Through: Mr. Jamal Anand & Mr. Elvin
Joshy, Advs.
versus
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:06.05.2022 RSA 49/2021 & other connected matters Page 2 of 4
15:14:33
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya s. Jadhav, Advs.
+ RSA 45/2021
ARVIND KUMAR SINGH AND ANR. ..... Appellants
Through: Mr. Jamal Anand & Mr. Elvin
Joshy, Advs.
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya s. Jadhav, Advs.
+ RSA 46/2021 & CM APPL. 12132/2020
GUJRAT COOPERATIVE MILK MARKETING
FEDERATION LTD & ORS ..... Appellants
Through: Mr. Jamal Anand & Mr. Elvin
Joshy, Advs.
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil), GNCTD with
Mr.Arun Panwar, Mr. Siddharth Krishna
Dwivedi and Ms. Aditya s. Jadhav, Advs.
+ RSA 47/2021 & CM APPL. 34856/2019
SH. PRIYA DUTT SHARMA ..... Appellant
Through: Mr. M.L. Yadav, Mr. Anshul
Yadav and Mr. Kapil Sharma, Advs.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:06.05.2022 RSA 49/2021 & other connected matters Page 3 of 4
15:14:33
versus
STATE, THROUGH COMMISSIONER, DEPARTMENT OF
FOOD SAFETY AND ORS. ..... Respondents
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya s. Jadhav, Advs.
+ RSA 48/2021 & CM APPL. 4870/2020
M/S PRABHUJEE DAIRY FOODS PROCESSORS PVT.
LTD. AND ANR. ..... Appellants
Through: Mr. M.L. Yadav, Mr. Anshul
Yadav and Mr. Kapil Sharma, Advs.
versus
GOVT. OF NCT OF DELHI,THROUGH, DEPARTMENT OF
FOOD SAFETY AND ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya s. Jadhav, Advs.
Mr. J.K. Jain, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 02.05.2022
1. List for disposal on 29th August, 2022.
2. Interim orders already passed shall continue till the next date of hearing.
C. HARI SHANKAR, J. MAY 02, 2022 SS Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:06.05.2022 RSA 49/2021 & other connected matters Page 4 of 4 15:14:33