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Delhi High Court - Orders

Gujarat Co-Operative Milk Marketing ... vs State Of Nct Delhi on 2 May, 2022

Author: C. Hari Shankar

Bench: C. Hari Shankar

                          $~118 to 127
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     RSA 49/2021 & CM APPL. 5593/2020
                                GUJARAT CO-OPERATIVE MILK MARKETING
                                FEDERATION                           ..... Appellant
                                             Through: Mr. Jamal Anand & Mr. Elvin
                                             Joshy, Advs.

                                                     versus

                                STATE OF NCT DELHI                        ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr.Arun
                                              Panwar, Mr. Siddharth Krishna Dwivedi and
                                              Ms. Aditya s. Jadhav, Advs.

                          +     RSA 51/2021 & CM APPL. 9563/2020
                                GUJARAT COOPERATIVE MILK MARKETING
                                FEDERATION                          ..... Appellant
                                            Through: Mr. Jamal Anand & Mr. Elvin
                                            Joshy, Advs.

                                                     versus

                                STATE OF NCT DELHI                        ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr.Arun
                                              Panwar, Mr. Siddharth Krishna Dwivedi and
                                              Ms. Aditya s. Jadhav, Advs.
                                              Mr. J.K. Jain, Adv.


                          +     RSA 52/2021 & CM APPL. 9686/2020
                                MEHSANA DISTRICT CO-OPERATIVE MILK
                                PRODUCERS UNION LTD.                ..... Appellant
                                            Through: Mr. Jamal Anand & Mr. Elvin
                                            Joshy, Advs.

                                                     versus
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:06.05.2022   RSA 49/2021 & other connected matters                  Page 1 of 4
15:14:33
                                 STATE OF NCT DELHI                     ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr.Arun
                                              Panwar, Mr. Siddharth Krishna Dwivedi and
                                              Ms. Aditya s. Jadhav, Advs.

                          +     RSA 54/2021 & CM APPL. 9721/2020
                                GUJARAT COOPERATIVE MILK MARKETING
                                FEDERATION                          ..... Appellant
                                            Through: Mr. Jamal Anand & Mr. Elvin
                                            Joshy, Advs.
                                                     versus
                                STATE OF NCT DELHI                       ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr.Arun
                                              Panwar, Mr. Siddharth Krishna Dwivedi and
                                              Ms. Aditya s. Jadhav, Advs.

                          +     RSA 43/2021 & CM APPL. 5666/2020
                                ARVIND KUMAR SINGH AND ANR.        ..... Appellants
                                            Through: Mr. Jamal Anand & Mr. Elvin
                                            Joshy, Advs.

                                                     versus

                                STATE OF NCT DELHI                       ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil), GNCTD with
                                              Mr.Arun Panwar, Mr. Siddharth Krishna
                                              Dwivedi and Ms. Aditya s. Jadhav, Advs.

                          +     RSA 44/2021 & CM APPL. 5733/2020
                                ARVIND KUMAR SINGH AND ANR.       ..... Appellants
                                            Through: Mr. Jamal Anand & Mr. Elvin
                                            Joshy, Advs.

                                                     versus
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:06.05.2022   RSA 49/2021 & other connected matters                 Page 2 of 4
15:14:33
                                 STATE OF NCT DELHI                     ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr.Arun
                                              Panwar, Mr. Siddharth Krishna Dwivedi and
                                              Ms. Aditya s. Jadhav, Advs.

                          +     RSA 45/2021
                                ARVIND KUMAR SINGH AND ANR.        ..... Appellants
                                            Through: Mr. Jamal Anand & Mr. Elvin
                                            Joshy, Advs.

                                                     versus

                                STATE OF NCT DELHI                        ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr.Arun
                                              Panwar, Mr. Siddharth Krishna Dwivedi and
                                              Ms. Aditya s. Jadhav, Advs.

                          +     RSA 46/2021 & CM APPL. 12132/2020
                                GUJRAT COOPERATIVE MILK MARKETING
                                FEDERATION LTD & ORS                ..... Appellants
                                             Through: Mr. Jamal Anand & Mr. Elvin
                                             Joshy, Advs.

                                                     versus

                                STATE OF NCT DELHI                       ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil), GNCTD with
                                              Mr.Arun Panwar, Mr. Siddharth Krishna
                                              Dwivedi and Ms. Aditya s. Jadhav, Advs.

                          +     RSA 47/2021 & CM APPL. 34856/2019
                                SH. PRIYA DUTT SHARMA                     ..... Appellant
                                              Through: Mr. M.L. Yadav, Mr. Anshul
                                              Yadav and Mr. Kapil Sharma, Advs.

Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:06.05.2022   RSA 49/2021 & other connected matters                  Page 3 of 4
15:14:33
                                                      versus

                                STATE, THROUGH COMMISSIONER, DEPARTMENT OF
                                FOOD SAFETY AND ORS.                    ..... Respondents
                                               Through: Mr. Santosh Kumar Tripathi,
                                               Standing Counsel (Civil) with Mr.Arun
                                               Panwar, Mr. Siddharth Krishna Dwivedi and
                                               Ms. Aditya s. Jadhav, Advs.
                          +     RSA 48/2021 & CM APPL. 4870/2020
                                M/S PRABHUJEE DAIRY FOODS PROCESSORS PVT.
                                LTD. AND ANR.                            ..... Appellants
                                              Through: Mr. M.L. Yadav, Mr. Anshul
                                              Yadav and Mr. Kapil Sharma, Advs.

                                                     versus

                                GOVT. OF NCT OF DELHI,THROUGH, DEPARTMENT OF
                                FOOD SAFETY AND ANR.                   ..... Respondents
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr.Arun
                                              Panwar, Mr. Siddharth Krishna Dwivedi and
                                              Ms. Aditya s. Jadhav, Advs.
                                              Mr. J.K. Jain, Adv.
                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR
                                              ORDER

% 02.05.2022

1. List for disposal on 29th August, 2022.

2. Interim orders already passed shall continue till the next date of hearing.

C. HARI SHANKAR, J. MAY 02, 2022 SS Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:06.05.2022 RSA 49/2021 & other connected matters Page 4 of 4 15:14:33