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Allahabad High Court

Vikrama Rai vs State Of U.P. And Others on 5 July, 2010

Author: Rakesh Tiwari

Bench: Rakesh Tiwari

Court No. - 1

Case :- SECOND APPEAL No. - 2160 of 1978

Petitioner :- Vikrama Rai

Respondent :- State Of U.P. And Others
Petitioner Counsel :- Faujdar Rai
Respondent Counsel :- O.P. Gupta

Hon'ble Rakesh Tiwari J.

 

It is reported that Sri O.P. Gupta, learned counsel for the appellant is no more. Issue notice to the respondents to engage another counsel. Order Date :- 5.7.2010 skv