Allahabad High Court
Vikrama Rai vs State Of U.P. And Others on 5 July, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 1 Case :- SECOND APPEAL No. - 2160 of 1978 Petitioner :- Vikrama Rai Respondent :- State Of U.P. And Others Petitioner Counsel :- Faujdar Rai Respondent Counsel :- O.P. Gupta Hon'ble Rakesh Tiwari J.
It is reported that Sri O.P. Gupta, learned counsel for the appellant is no more. Issue notice to the respondents to engage another counsel. Order Date :- 5.7.2010 skv