Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 264 in Orissa Municipal Rules, 1953 264. Stipends shall be given on the principle of strict religious neutrality and not on preference shall be shown to any school on the ground that any particular religious doctrines are taught or not taught therein.
