Telangana High Court
G.Anil Reddy vs The Government Of Telangana on 23 September, 2019
Author: M.S.Ramachandra Rao
Bench: M.S.Ramachandra Rao
THE HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO
WRIT PETITION No.20830 of 2019
ORDER:
Learned counsel for petitioner seeks to withdraw this Writ Petition with liberty to approach the Joint Collector, Suryapet for vacating the interim order dt.03-08-2019 granted by him in I.A.No.2121 of 2019 in ROR Revision Case No.F2/2121/2019.
Granting liberty as sought, this Writ Petition is dismissed as withdrawn. No costs.
As a sequel, the miscellaneous petitions, if any pending, shall stand closed.
__________________________________ JUSTICE M.S.RAMACHANDRA RAO Date: 23-09-2019 Vsv