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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1)(a) in The Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975

(a)[the Deputy Commissioner] [These words were substituted by Maharashtra 32 of 2006 (w.e.f. 20-6-2006).], if the order is passed by any prescribed authority or officer subordinate to him;