Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act] State of Jharkhand - Subsection Section 61(2)(c) in Jharkhand Municipal Act, 2011 (c)one Chartered Accountant of fifteen years' standing or a person having not less than fifteen years of experience in financial management,