Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act] State of Rajasthan - Subsection Section 67(1)(d) in The Rajasthan Value Added Tax Act, 2003 (d)fails to pay the amount of any demand notice and a period of not less than six months has elapsed since the receipt of the demand notice by him;