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Allahabad High Court

M/S Sky Channel Thru Partner Anupam ... vs State Of U.P. Thru Spl. Secy. ... on 17 February, 2021

Author: Piyush Agrawal

Bench: Piyush Agrawal





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 347 of 2004
 

 
Petitioner :- M/S Sky Channel Thru Partner Anupam Gupta
 
Respondent :- State Of U.P. Thru Spl. Secy. Entertainment Tax & 3 Ors.
 
Counsel for Petitioner :- N.N. Jaiswal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Piyush Agrawal,J.
 

Case called in the revised list. No one is present to press the petition.

In the interest of justice, the case is passed over.

Order Date :- 17.2.2021 samz