Supreme Court - Daily Orders
Rakesh Kumar vs The Canara Bank on 24 November, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.30 COURT NO.8 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 31506/2017
(Arising out of impugned final judgment and order dated 25-07-2017
in CR No. 4754/2017 passed by the High Court of Punjab & Haryana at
Chandigarh)
RAKESH KUMAR Petitioner(s)
VERSUS
THE CANARA BANK & ORS. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 24-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Mr. Sanjiv Das, Adv.
Mr. Parmanand Gaur, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(VISHAL ANAND) (CHANDER BALA) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by VISHAL ANAND Date: 2017.11.24 16:22:10 IST Reason: