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Supreme Court - Daily Orders

Rakesh Kumar vs The Canara Bank on 24 November, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.30                              COURT NO.8                  SECTION IV-B

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   31506/2017

     (Arising out of impugned final judgment and order dated 25-07-2017
     in CR No. 4754/2017 passed by the High Court of Punjab & Haryana at
     Chandigarh)

     RAKESH KUMAR                                                         Petitioner(s)

                                                    VERSUS

     THE CANARA BANK & ORS.                                               Respondent(s)

     (FOR ADMISSION and I.R.)


     Date : 24-11-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)
                                       Mr. Sanjiv Das, Adv.
                                       Mr. Parmanand Gaur, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petition is dismissed.

(VISHAL ANAND) (CHANDER BALA) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by VISHAL ANAND Date: 2017.11.24 16:22:10 IST Reason: