Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 4 in THE NATIONAL CAPITAL TERRITORY OF DELHI (INCREDIBLE INDIA) BED AND BREAKFAST ESTABLISHMENTS (REGISTRATION & REGULATION) ACT, 2007

4. Evaluation and certification of food, etc.- Evaluation and certification of food

and other services or amenities provided by an establishment under this Act shall be thefunction of the classification committee and it may in the discharge of this function orany other function assigned to it under this Act, utilise the services of an authorisedagency for purposes of inspection of the establishments from time to time.