Tripura High Court
Parimal Das & Anr vs State Of Tripura & Others on 15 March, 2018
Author: S. Talapatra
Bench: S. Talapatra
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
W.P.(C) No.351 of 2016
Parimal Das & Anr.
----Petitioner(s)
Versus
State of Tripura & Others
----Respondent(s)
For Petitioner(s) : Mr. A. Bhowmik, Adv. For Respondent(s) : Mr. S. Chakraborty, Addl. G.A. Mr. P. Datta, Mr. S. Bhattacharji, Advocates.
HON'BLE MR JUSTICE S. TALAPATRA Order 15/03/2018 At the request of Mr. A. Bhowmik, learned counsel appearing for the petitioner, list this matter on 2nd April, 2018 for hearing along with W.P.(C) No.352 of 2016, W.P.(C) No.353 of 2016, W.P.(C) No.354 of 2016, W.P.(C) No.355 of 2016, W.P.(C) No.357 of 2016, W.P.(C) No.516 of 2016 and W.P.(C) No.819 of 2016.
No further accommodation would be made on the next date under any circumstances.
JUDGE Sujay