Custom, Excise & Service Tax Tribunal
Ge India Technology Centre Pvt. Ltd vs Commissioner Of Service Tax ... on 15 October, 2014
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL SOUTH ZONAL BENCH BANGALORE Final Order No. 21894 / 2014 Appeal(s) Involved: ST/39/2009-DB [Arising out of Order-in-Appeal No. 203/2008 dated 30/05/2008 passed by the Commissioner of Central Excise, Bangalore] GE India Technology Centre Pvt. Ltd. No.122, EPIP, Whitefield Bangalore - 560 066 Appellant(s) Versus Commissioner of Service Tax Bangalore-Service Tax 1st To 5th Floor, TTMC Building, Above BMTC Bus Stand, Domlur Bangalore 560 071 Karnataka Respondent(s)
Appearance:
Mr. Mihir Mehta, Advocate For the Appellant Mr. N. Jagdish, AR For the Respondent CORAM:
HON'BLE SHRI B.S.V. MURTHY, TECHNICAL MEMBER HON'BLE SHRI S.K. MOHANTY, JUDICIAL MEMBER Date of Hearing: 15/10/2014 Date of Decision: 15/10/2014 Order Per: B.S.V. MURTHY The learned counsel submits that appellant wishes to withdraw the appeal filed by them. Accordingly the appeal is dismissed as withdrawn. (Operative portion of the order has been pronounced in open court on 15.10.2014) (S.K. MOHANTY) JUDICIAL MEMBER (B.S.V. MURTHY) TECHNICAL MEMBER iss