Supreme Court - Daily Orders
M/S Sky Media (P) Ltd. vs Asstt. Commissioner, Commercial ... on 21 September, 2015
Bench: Chief Justice, Amitava Roy
ITEM NO.43 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C) Nos.26666-26699/2015
(Arising out of impugned final judgment and order dated 16/02/2015
in SBSTR Nos. 263/2012, 229-233/2012, 235-240/2012, 243-257/2012,
259/2012, 261-262/2012, 264-265/2012, 2-3/2013 passed by the High
Court of Rajasthan at Jodhpur)
M/S SKY MEDIA (P) LTD. Petitioner(s)
VERSUS
ASSTT. COMMISSIONER, COMMERCIAL TAXES,
CIRCLE 'A', JODHPUR Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief
and office report)
Date: 21/09/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Harish N. Salve, Sr. Adv.
Mr. Ankit R. Kothari, Adv.
Mr. Rajiv Shankar Dvivedi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the special leave petitions as well as on the prayer for interim relief.
Returnable in four weeks.
Dasti, in addition, is permitted.
Tag with SLP(C) Nos. 23703-23712 of 2015.
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.09.22 16:08:09 IST Reason:(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar