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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(e) in The U.P. Habitual Offenders' Restriction Rules, 1957

(e)A pass granted under this rule may be called at any time. Intimation of such cancellation shall be given to the person concerned without delay and he shall surrender the pass to the authority which issued it.