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State of Bihar - Section
Section 26 in The Bihar Goshala Rules, 1953
26. Statement of income and expenditure.
| From year.....date | to year.... | ||
| Income | Rs. P. | Expenditure | Rs. P. |
| Sale of milk | ... | Fodder | ... |
| Sale of manure | ... | Cake | ... |
| Donation and subscription | ... | Grain | ... |
| Briti | ... | Purchase of cattle | ... |
| Gopastmi | ... | Purchase of land | ... |
| Sale of land produce | ... | Repair of buildings | ... |
| House rent | ... | Salary | ... |
| Sale of cattle | ... | Travelling allowance | ... |
| Income on immovable property | ... | Contingency | ... |
| Contingent | ... |