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[Cites 0, Cited by 0] [Section 332] [Entire Act]

Bengal Presidency - Subsection

Section 332(xii) in Police Regulations, Bengal , 1943

(xii)Police officers and others taking charge of vagrants, for the purposes of the European Vagrancy Act, shall take such reasonable care of the vagrants as their physical condition the season of the year, and other circumstances may render advisable.