Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21A] [Entire Act] State of Maharashtra - Subsection Section 21A(f) in The Maharashtra State Board of Technical Education Act, 1997 (f)to exercise the powers related to financial matters which are referred by the Board;
