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State of Andhra Pradesh - Section

Section 27 in Andhra Pradesh Excise Act, 1968

27. Prohibition of cutting down or destroying [x x x x] excise trees.

- No person shall without the permission of the Collector or such officer as may be empowered by the Government in this behalf, cut down or destroy any excise tree [ x x x x ] Such permission may be given subject to such conditions and on payment of such fees as may be prescribed.