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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(4) in The West Bengal Advocates Welfare Fund Act, 1991.

(4)The Bar Council may, after such enquiry as it deems necessary, register the Bar Association and issue a certificate of registration in such from as may be prescribed and thereupon the Association shall be recognised as such by the Bar Council for the purposes of this Act.