Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Rajasthan - Subsection Section 47(b) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975 (b)The half pay leave due may be granted to an employee on medical certificate or on private affairs.
