Section 1(3)(xvii) in The Employees' Provident Funds Scheme, 1952
(xvii)[ as respects hotels and restaurants covered by the notification of the Government of India in the Ministry of Labour and Employment, No. G.S.R. 704, dated the 16th May, 1961, come into force on the 30th day of June, 1961; [Inserted by G.S.R. 783, dated 5.6.1961.]