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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(3) in The Maharashtra District Planning Committee (Election) Rules, 1999

(3)If the Presiding Officer, owing to illness or other unavoidable cause, is absent, his functions at the polling station shall be performed by such officer as may be authorised by the Returning Officer.