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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1) in Andhra Pradesh State Council of Higher Education Act, 1988

(1)The Council shall have its own fund consisting of the grants from Government voted by the Legislative Assembly of the State towards grants to Universities, and Colleges and grants received from Central Government for higher education and such other funds as may be received by the Council from any other source,