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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(14) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(14)"Statutes" "ordinances", "Regulations" and "Rules" means respectively the Statutes, Ordinances, Regulations and Rules made under this Act and for the time being in force;