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State of Kerala - Section

Section 52 in Kerala University of Health Sciences Act, 2010

52. Governing Body of affiliated college.

(1)There shall be a separate Governing Body for every' affiliated college or institution, consisting of the members as may be prescribed by the Statutes. There shall be a Managing Council for a group of affiliated colleges under a corporate management, consisting of members as may be prescribed by the Statutes.
(2)The powers and duties of the Governing Body or Managing Council shall be as provided in this Act or as may be prescribed by the Statutes.