Supreme Court - Daily Orders
M Tech Developers Pvt. Ltd. Through Its ... vs State Of Nct Of Delhi on 3 May, 2019
Bench: Abhay Manohar Sapre, Dinesh Maheshwari
ITEM NO.47 COURT NO.6 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 15/2019
(Arising out of impugned final judgment and order dated 08-10-2018
in CRLMC No. 2856/2015 passed by the High Court of Delhi at New
Delhi)
M TECH DEVELOPERS PVT. LTD. Petitioner(s)
VERSUS
STATE OF NCT OF DELHI & ORS. Respondent(s)
Date : 03-05-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s) Mr. Atul Kumar,Adv.
Mr. Pulak Bagchi,Adv.
Mr. S. K. Verma, AOR
For Respondent(s) Ms. Kanika Agnihotri,Adv.
Ms. Supriya Juneja, AOR
Mr. Preet Singh Oberoi,Adv.
Ms. Cheshta Jetley,Adv.
Mr. Ravindera Kumar Verma,Adv.
For Mr. B.V.Balram Das, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list the matter on 18th July, 2019.
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2019.05.04
12:55:12 IST
Reason: