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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(a) in The Territorial Army Act, 1948

(a)prescribe the form under sub- section (4) of section 6A, the particulars that should be furnished therein and the authority with which, and the period within which, the form should be lodged;