Section 58(2)(b) in The Maharashtra Chit Funds Act, 1974
(b)who contravenes any of the provisions of section 9, or sub-section (1) or (2) of section 13, section 15, section 16, sub-section (1) or (2) of section 17, sub-section (1) of section 2 1. sub-section (1) of section 22, section 23, section 24, section 26, section 30, section 37, section 38 and sub-section (2) of section 39; or