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Rajasthan High Court - Jaipur

Pavan Kumar Sachdeva S/O Shri Om Prakash vs Rajasthan Housing Board on 1 August, 2019

Author: Alok Sharma

Bench: Alok Sharma

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 12698/2019

                                   1.       Pavan Kumar Sachdeva S/o Shri Om Prakash, Aged About
                                            47 Years, R/o 77/78, Shipra Path, Mansarovar Jaipur.
                                   2.       Smt. Bela Sachdeva W/o Shri Pavan Kumar Sachdeva,
                                            Aged About 40 Years, R/o 77/78, Shipra Path, Mansarovar
                                            Jaipur.
                                                                                                            ----Petitioners
                                                                            Versus
                                   1.       Rajasthan Housing Board, Rajasthan Jaipur, Through Its
                                            Chairman, Aavas Bhawan, Janpath, Near Legislative
                                            Assembly, Jyoti Nagar, Jaipur.
                                   2.       Commissioner            Rajasthan        Housing            Board,   Rajasthan
                                            Jaipur,       Aavas       Bhawan,         Janpath,          Near     Legislative
                                            Assembly, Jyoti Nagar, Jaipur.
                                   3.       Dy. Housing Commissioner (Circle-Ii), Rajasthan Housing
                                            Board Mansorvar, Agrawal Farm Mansorvar, Jaipur.
                                   4.       Resident       Engineer         (Division-Ix),         Rajasthan       Housing
                                            Board, Near K.l. Saini Stadium, Kaveri Path, Mansorvar,
                                            Jaipur.
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Rakesh Kumar Sharma HON'BLE MR. JUSTICE ALOK SHARMA Order 01/08/2019 Counsel for the petitioners seeks permission to withdraw the writ petition with liberty to file a fresh.

He is permitted to do so. Writ petition is dismissed as withdrawn, with liberty, as prayed for.

(ALOK SHARMA),J DILIP KHANDELWAL /15 (Downloaded on 29/08/2019 at 09:58:28 PM) Powered by TCPDF (www.tcpdf.org)