Rajasthan High Court - Jaipur
Pavan Kumar Sachdeva S/O Shri Om Prakash vs Rajasthan Housing Board on 1 August, 2019
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 12698/2019
1. Pavan Kumar Sachdeva S/o Shri Om Prakash, Aged About
47 Years, R/o 77/78, Shipra Path, Mansarovar Jaipur.
2. Smt. Bela Sachdeva W/o Shri Pavan Kumar Sachdeva,
Aged About 40 Years, R/o 77/78, Shipra Path, Mansarovar
Jaipur.
----Petitioners
Versus
1. Rajasthan Housing Board, Rajasthan Jaipur, Through Its
Chairman, Aavas Bhawan, Janpath, Near Legislative
Assembly, Jyoti Nagar, Jaipur.
2. Commissioner Rajasthan Housing Board, Rajasthan
Jaipur, Aavas Bhawan, Janpath, Near Legislative
Assembly, Jyoti Nagar, Jaipur.
3. Dy. Housing Commissioner (Circle-Ii), Rajasthan Housing
Board Mansorvar, Agrawal Farm Mansorvar, Jaipur.
4. Resident Engineer (Division-Ix), Rajasthan Housing
Board, Near K.l. Saini Stadium, Kaveri Path, Mansorvar,
Jaipur.
----Respondents
For Petitioner(s) : Mr. Rakesh Kumar Sharma HON'BLE MR. JUSTICE ALOK SHARMA Order 01/08/2019 Counsel for the petitioners seeks permission to withdraw the writ petition with liberty to file a fresh.
He is permitted to do so. Writ petition is dismissed as withdrawn, with liberty, as prayed for.
(ALOK SHARMA),J DILIP KHANDELWAL /15 (Downloaded on 29/08/2019 at 09:58:28 PM) Powered by TCPDF (www.tcpdf.org)