Madras High Court
M/S.Silver Cloud Estates Private ... vs V.G.Coelho on 19 October, 2023
Author: M.Dhandapani
Bench: M.Dhandapani
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 19.10.2023
CORAM
THE HONOURABLE MRS. JUSTICE M.DHANDAPANI
C.M.A.No.1177 of 2001
1. M/s.Silver Cloud Estates Private Limited,
Represented by its Director,
Sri E.J.Coelho,
having its registered office at
1/122-A, Silver Cloud Estates,
Gudalur – 643 211, The Nilgiris.
2. A.J.Coelho
3. M/s.Brwood Plantations
Private Limited,
Represented by its Director,
Having its registered office at
1/122-A, Silver Cloud Estates,
Gudalur, The Nilgiris. ... Appellants
Versus
1. V.G.Coelho
2. Sheila Coelho
3. E.J.Coelho
4. N.Vasudevan
5. D.B.Coelho
6.M.C.Coelho
7. Riwena Coelho
8. Miriam Colaco
9. Barbara Coelho
10. Kathreen Sinroja
... Respondents
Prayer: Civil Miscellaneous Appeal filed under Section 1 of the
Companies Act, to set aside the order dated 20.04.2004 in C.P.No.61
of 1998 passed in C.P.No.5 of 2001 on the file of the Company Law
Board, Additional Principal Bench, Chennai.
https://www.mhc.tn.gov.in/judis
2
M.DHANDAPANI.J.,
rli
For Appellants : No appearance
For Respondents : No appearance
JUDGMENT
When the Civil Miscellaneous Appeal was taken up for hearing on 18.10.2023, there was no representation on behalf of the appellants. Hence, Registry was directed to post the matter on 19.10.2023 under the caption “for dismissal”.
2. Today, when the matter came up for hearing, none appears on behalf of the appellants. Hence, this Civil Miscellaneous Appeal is dismissed for non prosecution. No costs.
19.10.2023
Index : Yes/No
Internet : Yes/No
Speaking Order/Non Speaking Order rli To The Company Law Board, Additional Principal Bench, Chennai. C.M.A.No.1177 of 2001 https://www.mhc.tn.gov.in/judis