Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

M/S.Silver Cloud Estates Private ... vs V.G.Coelho on 19 October, 2023

Author: M.Dhandapani

Bench: M.Dhandapani

                                                       1

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 19.10.2023

                                                     CORAM

                                  THE HONOURABLE MRS. JUSTICE M.DHANDAPANI

                                              C.M.A.No.1177 of 2001

                   1. M/s.Silver Cloud Estates Private Limited,
                   Represented by its Director,
                   Sri E.J.Coelho,
                   having its registered office at
                   1/122-A, Silver Cloud Estates,
                   Gudalur – 643 211, The Nilgiris.

                   2. A.J.Coelho

                   3. M/s.Brwood Plantations
                   Private Limited,
                   Represented by its Director,
                   Having its registered office at
                   1/122-A, Silver Cloud Estates,
                   Gudalur, The Nilgiris.                                  ... Appellants

                                                     Versus

                   1. V.G.Coelho
                   2. Sheila Coelho
                   3. E.J.Coelho
                   4. N.Vasudevan
                   5. D.B.Coelho
                   6.M.C.Coelho
                   7. Riwena Coelho
                   8. Miriam Colaco
                   9. Barbara Coelho
                   10. Kathreen Sinroja
                                                                      ... Respondents
                   Prayer: Civil Miscellaneous Appeal filed under Section 1 of the
                   Companies Act, to set aside the order dated 20.04.2004 in C.P.No.61
                   of 1998 passed in C.P.No.5 of 2001 on the file of the Company Law
                   Board, Additional Principal Bench, Chennai.
https://www.mhc.tn.gov.in/judis
                                                       2

                                                                     M.DHANDAPANI.J.,

                                                                                        rli
                                       For Appellants   : No appearance
                                       For Respondents : No appearance


                                                JUDGMENT

When the Civil Miscellaneous Appeal was taken up for hearing on 18.10.2023, there was no representation on behalf of the appellants. Hence, Registry was directed to post the matter on 19.10.2023 under the caption “for dismissal”.

2. Today, when the matter came up for hearing, none appears on behalf of the appellants. Hence, this Civil Miscellaneous Appeal is dismissed for non prosecution. No costs.




                                                                           19.10.2023

                   Index    : Yes/No
                   Internet : Yes/No

Speaking Order/Non Speaking Order rli To The Company Law Board, Additional Principal Bench, Chennai. C.M.A.No.1177 of 2001 https://www.mhc.tn.gov.in/judis