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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(c) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

(c)"Admission Committee" means the Admission Committee constituted by the State Government under Section 4 of the Act, for the purpose of admission to the first year of the Master of Business Administration (MBA) Course;