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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(a) in Atomic Energy (Radiation Protection) Rules, 2004

(a)"accident" means any unintended event, including operating error, equipment failure or other mishap, the consequences or potential consequences of which are not negligible from the radiation protection point of view;