Delhi High Court - Orders
Indu Rani vs Cipla Ltd on 1 August, 2025
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 239/2024
INDU RANI .....Appellant
Through: Ms. Aditi Laxman, Advocate.
versus
CIPLA LTD .....Respondent
Through: Mr. Manish Pathak and Ms. Bhavna
Sharma, Advocates.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 01.08.2025
CM APPL. 21348/2024
No time left.
Re-notify on 18th November 2025.
ANUP JAIRAM BHAMBHANI, J AUGUST 1, 2025/ak This is a digitally signed order.
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