Rajasthan High Court - Jaipur
Lala Ram Sharma S/O Shri Hari Ram Sharma vs Jaipur Development Authority on 3 October, 2019
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 16984/2019
Lala Ram Sharma S/o Shri Hari Ram Sharma
----Petitioner
Versus
Jaipur Development Authority
----Respondent
For Petitioner(s) : Mr.Aarohi Bhalla, Adv. with Mr.Rishabh Khandelwal, Adv.
For Respondent(s) :
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 03/10/2019 Issue notice of the writ petition as well as stay application, returnable on 23rd October, 2019. Notices be given 'dasti', if prayed.
Till the next date, the effect and operation of the order dated 16th September, 2019 shall remain stayed.
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