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Rajasthan High Court - Jaipur

Lala Ram Sharma S/O Shri Hari Ram Sharma vs Jaipur Development Authority on 3 October, 2019

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 16984/2019

                                    Lala Ram Sharma S/o Shri Hari Ram Sharma
                                                                                                          ----Petitioner
                                                                           Versus
                                    Jaipur Development Authority
                                                                                                        ----Respondent

For Petitioner(s) : Mr.Aarohi Bhalla, Adv. with Mr.Rishabh Khandelwal, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 03/10/2019 Issue notice of the writ petition as well as stay application, returnable on 23rd October, 2019. Notices be given 'dasti', if prayed.

Till the next date, the effect and operation of the order dated 16th September, 2019 shall remain stayed.

(ASHOK KUMAR GAUR),J Preeti Asopa /187 (Downloaded on 05/10/2019 at 08:55:48 PM) Powered by TCPDF (www.tcpdf.org)