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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(5) in M.P. Paramedical Council (Election of Members) Regulations, 2001

(5)In case of election, the Returning Officer shall send to all voters thirty days prior to the date fixed for election a notice by registered post alongwith a declaration in Form IV and a voting paper in Form III in which the names of all candidates shall be printed in alphabetical order in Hindi in Devnagri Script. The Returning Officer alongwith the above material also send to all voters the instruction for election in Form V one sell addressed envelop printed thereon "Voting Paper Envelop" for returning the voting paper with one more envelop duly addressed to the Returning Officer for covering the above envelop for delivery either by post or by person.