Rajasthan High Court - Jaipur
Agrasenprime Overseas Pvt. Ltd vs Assistant Commissioner Of Cgst on 16 March, 2022
Bench: Manindra Mohan Shrivastava, Sameer Jain
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D. B. Civil Writ Petition No. 6319/2020
Agrasenprime Overseas Pvt. Ltd.
----Petitioner
Versus
Assistant Commissioner of CGST & Others.
----Respondents
For Petitioner : Mr. Sanjay Jhanwar Senior Advocate assisted by Ms. Sharda Agarwal Advocate through Video Conferencing.
For Respondents : Ms. Tarandeep Kaur Advocate on behalf of Mr. Siddharth Ranka Advocate.
HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN Order 16/03/2022 In view of submission made by learned counsel for the petitioner that this matter can be disposed off as the issues raised in this petition have been decided in other cases, list this matter in second week of April, 2022.
(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ Manoj Narwani/179 (Downloaded on 24/12/2022 at 04:23:13 PM) Powered by TCPDF (www.tcpdf.org)