Punjab-Haryana High Court
Raminder Kaur vs State Of Punjab And Ors on 16 February, 2016
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Date of decision: 16.02.2016
CWP No.5685 of 2013
Raminder Kaur ...Petitioner
Vs.
State of Punjab & others ...Respondents
CORAM: HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Ms. Satpreet Grewal, Advocate,
for the petitioner.
Mr. Harkesh Manuja, Addl. AG, Punjab,
for the respondents.
RAJIV NARAIN RAINA, J.
For order see CWP No.22198 of 2012 titled 'Charanjit Kaur Vs. State of Punjab & others'.
16.02.2016 [RAJIV NARAIN RAINA]
Vimal JUDGE
VIMAL KUMAR
2016.02.27 17:53
I attest to the accuracy and
integrity of this document
Chandigarh