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Punjab-Haryana High Court

Raminder Kaur vs State Of Punjab And Ors on 16 February, 2016

Author: Rajiv Narain Raina

Bench: Rajiv Narain Raina

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                          CHANDIGARH


                                                                Date of decision: 16.02.2016

                                                                CWP No.5685 of 2013

             Raminder Kaur                                                 ...Petitioner

                                                 Vs.

             State of Punjab & others                                      ...Respondents

             CORAM: HON'BLE MR. JUSTICE RAJIV NARAIN RAINA

             Present:          Ms. Satpreet Grewal, Advocate,
                               for the petitioner.

                               Mr. Harkesh Manuja, Addl. AG, Punjab,
                               for the respondents.

             RAJIV NARAIN RAINA, J.

For order see CWP No.22198 of 2012 titled 'Charanjit Kaur Vs. State of Punjab & others'.



             16.02.2016                                         [RAJIV NARAIN RAINA]
             Vimal                                                     JUDGE




VIMAL KUMAR
2016.02.27 17:53
I attest to the accuracy and
integrity of this document
Chandigarh