Section 3(1)(a) in Telangana Exhibition of Films On Television Screen Through Video Cassette Recorders (Regulation) Act, 1993

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(1)(a) in Telangana Exhibition of Films On Television Screen Through Video Cassette Recorders (Regulation) Act, 1993

(a)no person shall give an exhibition on Television Screen,-

(i)through Video Cassette Recorder without a licence; and

(ii)in place other than that in respect of which permission has been granted under section 6;