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[Cites 0, Cited by 0] [Section 18(8)] [Section 18] [Entire Act]

State of Jharkhand - Subsection

Section 18(8)(d) in Jharkhand Minor Mineral (Auction) Rules, 2017

(d)satisfying the conditions with respect to Mining Plan specified in Jharkhand Minor Mineral Concession Rules, 2004 as amended from time to time;