Allahabad High Court
Smt. Poonam vs Desh Prakash @ Jai Prakash on 5 August, 2021
Bench: Kaushal Jayendra Thaker, Subhash Chand
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- FIRST APPEAL No. - 391 of 2021 Appellant :- Smt. Poonam Respondent :- Desh Prakash @ Jai Prakash Counsel for Appellant :- Girish Tiwari Counsel for Respondent :- Sandeep Kumar,Sharad Sharma Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Subhash Chand,J.
Shri Girish Tiwari, learned counsel for the appellant has absented himself. Learned counsel for the respondent is present.
Call the record and proceedings of the lower court.
List the matter for final disposal on 30.09.2021.
Order Date :- 5.8.2021 PS