Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 274] [Entire Act] State of Jharkhand - Subsection Section 274(ii) in Bihar Education Code, 1961 (ii)Scholarship holders are required to pay transfer fees like other students on applying for transfer to another school; this is in addition to the fee payable for the transfer of the scholarships.
