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Supreme Court - Daily Orders

Vishvendra Tomar vs Union Of India on 7 April, 2020

Bench: Chief Justice, L. Nageswara Rao

     ITEM NO.6                                VIRTUAL COURT                   SECTION X

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

     WRIT PETITION (CIVIL) Diary No.10829/2020

     VISHVENDRA TOMAR                                                         Petitioner(s)

                                                       VERSUS

     UNION OF INDIA & ORS.                                                    Respondent(s)


     Date : 07-04-2020 This petition was called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE L. NAGESWARA RAO


     For Petitioner(s)                  Petitioner-in-person

     For Respondent(s)


                                    UPON hearing the Court made the following
                                                 O R D E R

The petitioner in person seeks leave to withdraw this writ petition with liberty to prefer a representation to the High Powered Committee.

The writ petition is dismissed as withdrawn with liberty as aforementioned.

(CHARANJEET KAUR) (MUKESH NASA) (INDU KUMARI POKHRIYAL) AR-cum-PS Court Master Assistant Registrar Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.04.07 17:57:24 IST Reason: