Supreme Court - Daily Orders
Vishvendra Tomar vs Union Of India on 7 April, 2020
Bench: Chief Justice, L. Nageswara Rao
ITEM NO.6 VIRTUAL COURT SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) Diary No.10829/2020
VISHVENDRA TOMAR Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 07-04-2020 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Petitioner-in-person
For Respondent(s)
UPON hearing the Court made the following
O R D E R
The petitioner in person seeks leave to withdraw this writ petition with liberty to prefer a representation to the High Powered Committee.
The writ petition is dismissed as withdrawn with liberty as aforementioned.
(CHARANJEET KAUR) (MUKESH NASA) (INDU KUMARI POKHRIYAL) AR-cum-PS Court Master Assistant Registrar Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.04.07 17:57:24 IST Reason: