Madras High Court
The South India Assemblies Of God vs The Sub Registrar on 22 February, 2024
Author: P.Velmurugan
Bench: P.Velmurugan
W.P.No.4309 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 22.02.2024
CORAM
THE HONOURABLE MR.JUSTICE P.VELMURUGAN
W.P.No.4309 of 2024
The South India Assemblies of God
Represented by its Authorized Signatory,
U.Bhaskaran
Having its office at
No.6, Anna Salai, Little Mount,
Chennai – 600 015. ... Petitioner
versus
1.The Sub Registrar,
Sub Registrar Office,
Pallavaram, South Madras,
Pin-600 044.
2.The District Registrar (Administration),
47/8, West Tambaram,
Tambaram, Chennai – 600 045,
Tamil Nadu.
3.The Inspector General of Registration,
Inspector General Office,
No.100, Santhome High Road,
Chennai – 600 028.
4.S.Srinivasan .....Respondents
Pg.Nos.1/4
https://www.mhc.tn.gov.in/judis
W.P.No.4309 of 2024
Writ Petition filed under Article 226 of Constitution of India, praying
to issue a Writ of Mandamus, directing the first respondent to take criminal
action against the 4th respondent as directed by the 2nd respondent in his
order in Na.Ka.No.970/E2/2023, dated 26.09.2023.
For Petitioner : Mr.S.William
For Respondents : Mr.B.Vijay
Additional Government Pleader
for R1 to R3
ORDER
The learned counsel for the writ petitioner seeks permission of this Court to withdraw the writ petition and he has also made an endorsement to that effect.
2. In view of the above submission and endorsement made by the learned counsel for the writ petitioner, the writ petition is dismissed as withdrawn. There shall be no order as to costs.
22.02.2024 Index: Yes/No Speaking Order : Yes/No Neutral Citation Case : Yes/No ms Pg.Nos.2/4 https://www.mhc.tn.gov.in/judis W.P.No.4309 of 2024 To
1.The Sub Registrar, Sub Registrar Office, Pallavaram, South Madras, Pin-600 044.
2.The District Registrar (Administration), 47/8, West Tambaram, Tambaram, Chennai – 600 045, Tamil Nadu.
3.The Inspector General of Registration, Inspector General Office, No.100, Santhome High Road, Chennai – 600 028.
Pg.Nos.3/4https://www.mhc.tn.gov.in/judis W.P.No.4309 of 2024 P.VELMURUGAN, J.
ms W.P.No.4309 of 2024 22.02.2024 Pg.Nos.4/4 https://www.mhc.tn.gov.in/judis