Patna High Court - Orders
Divisional Manager, National ... vs Baid Nath Rai, on 8 May, 2023
Author: Rajeev Ranjan Prasad
Bench: Rajeev Ranjan Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.765 of 2018
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Divisional Manager, National Insurance Company Limited,
... ... Appellant
Versus
Baid Nath Rai and Others
... ... Respondents
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Appearance :
For the Appellant/s : Mr.Durgesh Kumar Singh, Advocate
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
ORAL ORDER
3 08-05-2023Let the matter be referred to the National Lok Adalat scheduled to be held on 13.05.2023.
(Rajeev Ranjan Prasad, J) tusharika/-
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